Supreme Court - Daily Orders
Sc/St Advocates Association vs Union Of India on 9 May, 2025
Author: J.K. Maheshwari
Bench: J.K. Maheshwari
ITEM NO.63 COURT NO.6 SECTION X
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Writ Petition(s)(Criminal) No. 192/2025
SC/ST ADVOCATES ASSOCIATION Petitioner(s)
VERSUS
UNION OF INDIA & ORS. Respondent(s)
(FOR ADMISSION)
(IA No. 120598/2025 - EXEMPTION FROM FILING O.T.)
Date : 09-05-2025 This matter was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE J.K. MAHESHWARI
HON'BLE MR. JUSTICE K.V. VISWANATHAN
For Petitioner(s) :
Mr. Anoop G. Chaudhari, Sr. Adv.
Mr. Shashank Ratnoo, Adv.
Mr. Satish Vig, AOR
Mr. Sunil Sharma, Adv.
For Respondent(s) :
UPON hearing the counsel the Court made the following
O R D E R
1) After hearing learned senior counsel, we see no reason and ground to interfere. Accordingly, the writ petition is dismissed. Pending application(s), if any, shall stand disposed of.
2) However, the dismissal of this petition would not have any adverse impact on the pending Writ Petition (Criminal) No. 41 of 2025.
Signature Not Verified (NIDHI AHUJA) (NAND KISHOR) Digitally signed by NIDHI AHUJAAR-cum-PS ASSISTANT REGISTRAR Date: 2025.05.14 18:37:06 IST Reason: