Section 34(1) in The M.P. State Road Transport Corporation Rules, 1962
(1)Major head "Revenue" shall cover the transactions of income and expenditure of a recurring nature. The income shall be divided into the following two minor heads:-(i)Traffic Revenue Passenger Bus Service.(ii)Other Revenue.The expenditure shall be divided into the following twelve minor heads:-(a)Traffic,(b)Repairs and Maintenance.(c)Oiwer(d)Licences and Taxes.(e)Welfare and Superannuation.(f)General and Administrative Expenses:(g)Depreciation.(h)Interest and Debt Charges.(i)Income-Tax.(j)Provisions for future contingencies.(k)Contribution to Funds.
