Section 2(2) in The M.P. Pariyojana Ke Karan Visthapit Vyakti (Punhsthapan) Adhiniyam, 1985
(2)"agricultural land" includes,-(i)land used or usable for the purpose of agriculture; and(ii)land used for dairy farming, poultry farming, pisciculture, breeding of livestock and nursery growing medical herbs; and(iii)land used for well and hut.
