Delhi High Court - Orders
Anbumani Ramadoss vs Supdt. Of Police ( Central Bureau Of ... on 24 December, 2025
$~10
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CRL.M.C. 4443/2015
ANBUMANI RAMADOSS .....Petitioner
Through: Mr. Mukul Gupta, Sr. Adv., Mr.
Tushar Gupta, Mr. Sumit Kumar
Mishra, Mr. Lakhvinder Singh, Advs.
versus
SUPDT. OF POLICE ( CENTRAL BUREAU OF
INVESTIGATION) .....Respondent
Through: Mr. Ripudaman Bhardwaj, SPP with
Mr. Kushagra Kumar, Mr. Amit
Kumar Rana, Advs.
CORAM:
HON'BLE MR. JUSTICE RAVINDER DUDEJA
ORDER
% 24.12.2025 CRL.M.A. 38846/2025 (for directions) This is an application for issuance of directions. At request, list on 06.01.2026.
RAVINDER DUDEJA, J DECEMBER 24, 2025/vd/ma This is a digitally signed order.
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