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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Bihar - Subsection

Section 2(n) in Bihar State Universities (Patna, University of Bihar, Bhagalpur and Ranchi) Act, 1960

(n)"Statutes", "Ordinances", "Regulations" and "Rules" mean respectively the Statutes, Ordinances, Regulations and Rules of the University for the time being in force ;