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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Himachal Pradesh - Subsection

Section 7(8) in Himachal Pradesh Specified Essential Commodities (Regulation of Distribution) Order, 2019

(8)On the basis of the ration cards registered with him, the fair price shop holder shall submit indent for supply of specified essential commodities in the manner specified by the Director/ Controller from time to time.