Section 4(4)(e) in Agricultural And Processed Food Products Export Development Authority Act, 1985

[Cites 0, Cited by 0] [Section 4(4)] [Section 4] [Entire Act]

(e)eight members to be appointed by the Central Government to represent, respectively, the Ministries of the Central Government dealing with-

(i)agriculture and rural development;

(ii)commerce;

(iii)finance

(iv)industry;

(v)food;

(vi)civil supplies;

(vii)civil aviation;

(viii)shipping and transport;

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