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[Cites 0, Cited by 0] [Section 12] [Entire Act]

State of West Bengal - Subsection

Section 12(6) in West Bengal Trees (Protection and Conservation in Non-Forest Areas) Rules, 2007

(6)Particulars of previous felling of trees : (On the same plot of land, if any)
Plot No. Date Species Number of Tress References of permission from Competent Authority