Supreme Court - Daily Orders
E.P. Sreedharan Etc. vs Manager, Indian Bank & Anr. Etc. on 17 February, 2014
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ITEM NO.69 COURT NO.2 SECTION XIA
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (Civil) No(s).10904-10905/2013
(From the judgement and order dated 22/08/2012 in WA No.899/2011 and dated
31/10/2012 in RP No.878/2012 of The HIGH COURT OF KERALA AT ERNAKULAM)
E.P. SREEDHARAN ETC. Petitioner(s)
VERSUS
MANAGER, INDIAN BANK & ANR. ETC. Respondent(s)
(With prayer for interim relief and office report )
Date: 17/02/2014 These Petitions were called on for hearing today.
CORAM :
HON’BLE MR. JUSTICE R.M. LODHA
HON’BLE MR. JUSTICE SHIVA KIRTI SINGH
HON’BLE MR. JUSTICE N.V. RAMANA
For Petitioner(s) Mr. P.V. Dinesh,Adv.
Ms. Sindhu T.P., Adv.
Mr. Bineesh K., Adv.
For Respondent(s) Mr. Himanshu Munshi,Adv.
Mr. Manish Garani, Adv.
Mr. Durga Dutta, Adv.
UPON hearing counsel the Court made the following
O R D E R
Heard learned counsel for the petitioner. Special leave petitions are dismissed.
|(Rajesh Dham) | |(Renu Diwan) | |Court Master | |Court Master |