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[Cites 0, Cited by 0] [Section 210(5)] [Section 210] [Entire Act]

State of Tamilnadu - Subsection

Section 210(5)(a) in The Tamil Nadu Building and other Construction Workers (Regulation of Employment and Conditions of Service) Rules, 2006

(a)collapse or failure of lifting appliances or hoist or conveyors or other similar equipment for handling building or construction material, or breakage or failure of rope, chain or loose gears overturning cranes used in building or the reconstruction work falling of objects from height;