Section 76(2)(b) in The Mizoram Excise Act, 1973

[Cites 0, Cited by 0] [Section 76(2)] [Section 76] [Entire Act]

State of Mizoram - Subsection

Section 76(2)(b) in The Mizoram Excise Act, 1973

(b)regulating appeals and revisions and in particular-

(i)declaring the cases in which the authorities to whom appeals shall lie under Section 7;

(ii)prescribing the time and manner for presenting appeals, and the procedure for dealing with appeals under this Act;