Madhya Pradesh High Court
Ramzan Khan vs M.P. Wakf Board Bhopal Thr. on 26 March, 2019
1 CR-46-2016 The High Court Of Madhya Pradesh CR-46-2016 (RAMZAN KHAN Vs M.P. WAKF BOARD BHOPAL THR.) 13 Gwalior, Dated : 26-03-2019 List along with CR.42/2016.
(RAJEEV KUMAR SHRIVASTAVA) JUDGE vv VALSALA VASUDEVAN 2019.03.27 VALSALA VASUDEVAN 2018.10.26 15:14:29 -07'00' 11:09:19
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