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Himachal Pradesh High Court

State Of H.P. vs . Pradeep @ Goga on 12 July, 2022

Bench: Sabina, Satyen Vaidya

State of H.P. vs. Pradeep @ Goga .

Cr. Appeal No. 293 of 2021 a/w Cr. Appeal No. 137 of 2021 Cr. Appeal No. 293 of 2021 12.7.2022 Present: Mr. Kamal Kant, Deputy Advocate General, for the appellant.

None for the respondent.

r to Cr. Appeal No. 137 of 2021 Mr. Gurdev Negi, Advocate, on behalf of Mr. Rajiv Rai, Advocate, for the appellants.

Mr. Kamal Kant, Deputy Advocate General, for the respondent.

Cr. Appeal No. 293 of 2021 None has appeared on behalf of the respondent despite execution of bailable warrants.

Let respondent be summoned through non-

bailable warrants of arrest for 23.11.2022.

(Sabina) Judge (Satyen Vaidya) Judge 12th July, 2022 (kck) ::: Downloaded on - 12/07/2022 20:05:39 :::CIS