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[Cites 0, Cited by 0] [Section 147(6)] [Section 147] [Entire Act]

Union of India - Subsection

Section 147(6)(ii) in The Coal Mines Regulations, 2011

(ii)incombustible dust shall be spread on the objects, structure and places aforesaid in adequate quantity and at such intervals as may be necessary to censure compliance with the provisions of this sub-regulation;