Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 5] [Section 52] [Entire Act] Union of India - Subsection Section 52(b) in The Advocates Act, 1961 (b)for determining the persons who shall be entitled to [act or plead] [ Substituted by Act 70 of 1993, Section 9, for " act" (w.e.f 24.12.1993).] in that Court.
