Section 62(a) in Bihar State Universities (Patna, University of Bihar, Bhagalpur and Ranchi) Act, 1960
(a)Any student who immediately prior to the commencement of this Act was studying for a degree, diploma or certificate of the University of Bihar established under the University of Bihar Act, 1951 (Bihar Act XXVII of 1951) in accordance with the Regulations in force under that Act, may until such examination is provided by the University, be admitted to the examination of the University of Bihar established and incorporated under section 3 and be conferred the degree, diploma or certificate of the latter University for which he qualifies on the result of such examination ;
