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[Cites 0, Cited by 0] [Section 175] [Entire Act]

Union of India - Subsection

Section 175(4) in The Coal Mines Regulations, 2017

(4)Where electric lighting is used, an additional light or lamp having no connection with electric supply shall be kept continuously burning -
(i)belowground, in every shaft inset and shaft bottom or landing in regular use and in every engine room;
(ii)on the surface, after dark, at the top of every working shaft and in every engine room; and
(iii)in travelling roadways and escape routes.