Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 27] [Entire Act] State of Uttar Pradesh - Subsection Section 27(2) in The U.P. Board of Revenue Subordinate Audit Service Rules, 1978 (2)The pay during probation of a person already in the permanent service of the Government shall be regulated by the relevant rules referred to in Rule 30.(A)Typist
