Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

Union of India - Section

Section 18 in The Waqf Properties Lease Rules, 2014

18. Renewal of lease.

(1)No lease agreement shall contain a clause providing for automatic renewal.
(2)The Board shall, while renewing the lease, give preference to the present lessee if such lessee participates in the bid and matches the highest bid.