Madras High Court
Karunanithi vs A.R.Santhana Krishnan on 14 July, 2023
C.R.P(MD)No.2585 of 2018 etc.,
BEFORE THE MADURAI BENCH OF MADRAS HIGH COURT
DATED: 14.07.2023
CORAM
THE HON'BLE MR.JUSTICE C.KUMARAPPAN
C.R.P(MD)Nos.2585, 2586, 2596, 2597 and 2598 of 2018
and
C.M.P(MD)Nos.11361, 11362, 11398,
11399 and 11400 of 2018
C.R.P(MD)No.2585 of 2018
Karunanithi ...Petitioner/Respondent/
Tenant
Vs.
A.R.Santhana Krishnan
Represented by his General Power of Attorney,
K.Perumal ...Respondent/Petitioner/
Landlord
PRAYER: Civil Revision Petition is filed under Section 115 of C.P.C.,
read with Section 6B of the Tamilnadu Cultivating Tenants Protection
Act, 1955, to set aside the order dated 24.08.2018 made in P.No.40 of
2016 on the file of the learned Special Deputy Collector cum Revenue
Court, Thanjavur, Thanjavur District.
For Petitioner : Mr.G.Gomathi Sankar
For Respondent : Mr.B.Natarajan
https://www.mhc.tn.gov.in/judis
1/6
C.R.P(MD)No.2585 of 2018 etc.,
C.R.P(MD)No.2586 of 2018
Karunanithi ...Petitioner/Respondent/
Tenant
Vs.
A.R.Santhana Krishnan
Represented by his General Power of Attorney,
K.Perumal ...Respondent/Petitioner/
Landlord
PRAYER: Civil Revision Petition is filed under Section 115 of C.P.C.,
read with Section 6B of the Tamilnadu Cultivating Tenants Protection
Act, 1955, to set aside the order dated 24.08.2018 made in P.No.48 of
2016 on the file of the learned Special Deputy Collector cum Revenue
Court, Thanjavur, Thanjavur District.
For Petitioner : Mr.G.Gomathi Sankar
For Respondent : Mr.B.Natarajan
C.R.P(MD)No.2596 of 2018
Mayavan ...Petitioner/Respondent/
Tenant
Vs.
A.R.Santhana Krishnan
Represented by his General Power of Attorney,
K.Perumal ...Respondent/Petitioner/
Landlord
https://www.mhc.tn.gov.in/judis
2/6
C.R.P(MD)No.2585 of 2018 etc.,
PRAYER: Civil Revision Petition is filed under Section 115 of C.P.C.,
read with Section 6B of the Tamilnadu Cultivating Tenants Protection
Act, 1955, to set aside the order dated 24.08.2018 made in P.No.34 of
2016 on the file of the learned Special Deputy Collector cum Revenue
Court, Thanjavur, Thanjavur District.
For Petitioner : Mr.G.Gomathi Sankar
For Respondent : Mr.B.Natarajan
C.R.P(MD)No.2597 of 2018
Kaliamurthy ...Petitioner/Respondent/
Tenant
Vs.
A.R.Santhana Krishnan
Represented by his General Power of Attorney,
K.Perumal ...Respondent/Petitioner/
Landlord
PRAYER: Civil Revision Petition is filed under Section 115 of C.P.C.,
read with Section 6B of the Tamilnadu Cultivating Tenants Protection
Act, 1955, to set aside the order dated 24.08.2018 made in P.No.35 of
2016 on the file of the learned Special Deputy Collector cum Revenue
Court, Thanjavur, Thanjavur District.
For Petitioner : Mr.G.Gomathi Sankar
For Respondent : Mr.B.Natarajan
https://www.mhc.tn.gov.in/judis
3/6
C.R.P(MD)No.2585 of 2018 etc.,
C.R.P(MD)No.2598 of 2018
Venkatesan ...Petitioner/Respondent/
Tenant
Vs.
A.R.Santhana Krishnan
Represented by his General Power of Attorney,
K.Perumal ...Respondent/Petitioner/
Landlord
PRAYER: Civil Revision Petition is filed under Section 115 of C.P.C.,
read with Section 6B of the Tamilnadu Cultivating Tenants Protection
Act, 1955, to set aside the order dated 24.08.2018 made in P.No.41 of
2016 on the file of the learned Special Deputy Collector cum Revenue
Court, Thanjavur, Thanjavur District.
For Petitioner : Mr.G.Gomathi Sankar
For Respondent : Mr.B.Natarajan
COMMON ORDER
The learned counsel for the petitioner submits that the matter is settled out of the Court and he seeks permission of this Court to withdraw these civil revision petitions. He has also made an endorsement to that effect.
https://www.mhc.tn.gov.in/judis 4/6 C.R.P(MD)No.2585 of 2018 etc.,
2. In the result, these Civil Revision Petitions stand dismissed as withdrawn. No costs. Consequently, connected miscellaneous petitions are closed.
14.07.2023
NCC : Yes / No
Index : Yes / No
Internet : Yes / No
sn
To
1.The Special Deputy Collector cum Revenue Court, Thanjavur, Thanjavur District.
2.The Section Officer Vernacular Section, Madurai Bench of Madras High Court, Madurai.
https://www.mhc.tn.gov.in/judis 5/6 C.R.P(MD)No.2585 of 2018 etc., C.KUMARAPPAN,J.
SN C.R.P(MD)Nos.2585, 2586, 2596, 2597 and 2598 of 2018 14.07.2023 https://www.mhc.tn.gov.in/judis 6/6