Calcutta High Court
M/S Saltlake Vyapaar Limited vs The Registrar Of Companies on 17 September, 2010
Author: Jayanta Kumar Biswas
Bench: Jayanta Kumar Biswas
WP No. 1018 OF 2005
IN THE HIGH COURT AT CALCUTTA
Constitutional Writ Jurisdiction
Original Side
M/S SALTLAKE VYAPAAR LIMITED --- PETITIONERS
. & ANR. .
-versus-
THE REGISTRAR OF COMPANIES, WEST BENGAL
& ANOTHER. ---- RESPONDENTS
Present :
The Hon'ble Justice JAYANTA KUMAR BISWAS September 17, 2010.
Mr. M. S. Tiwari, Advocate.
Mr. A. K. Shukla, Advocate.
... for the petitioners.
THE COURT : Advocate submits that the petitioners have decided not to proceed with the Article 226 petition.
In view of the submission, the petition is dismissed. Written instructions produced shall be kept in the records of the case. No costs. Certified xerox..
( JAYANTA KUMAR BISWAS, J ) rnc.