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Calcutta High Court

M/S Saltlake Vyapaar Limited vs The Registrar Of Companies on 17 September, 2010

Author: Jayanta Kumar Biswas

Bench: Jayanta Kumar Biswas

                               WP No. 1018 OF 2005
                        IN THE HIGH COURT AT CALCUTTA
                            Constitutional Writ Jurisdiction
                                     Original Side

M/S SALTLAKE VYAPAAR LIMITED                                      --- PETITIONERS
. & ANR. .
                             -versus-
THE REGISTRAR OF COMPANIES, WEST BENGAL
& ANOTHER.                                                       ---- RESPONDENTS

Present :

The Hon'ble Justice JAYANTA KUMAR BISWAS September 17, 2010.
Mr. M. S. Tiwari, Advocate.
Mr. A. K. Shukla, Advocate.
... for the petitioners.
THE COURT : Advocate submits that the petitioners have decided not to proceed with the Article 226 petition.
In view of the submission, the petition is dismissed. Written instructions produced shall be kept in the records of the case. No costs. Certified xerox..
( JAYANTA KUMAR BISWAS, J ) rnc.