Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Chattisgarh - Subsection

Section 8(4) in The Chhattisgarh Vishesh Jan Suraksha Adhiniyam, 2005

(4)No police officer shall investigate any crime under sub-sections (1) and (2) of this section, until the Superintendent of Police of the District concerned has not granted him a clear permission thereof.