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[Cites 0, Cited by 0] [Section 2(10)] [Section 2] [Entire Act]

State of Andhra Pradesh - Subsection

Section 2(10)(vii) in Andhra Pradesh Bio-fertilisers (Monitoring and Quality Control), Act, 2006

(vii)if the bio-fertiliser is not in conformity with the prescribed standards as specified in Section 2 (16) of this Act and packed with any substance which is not included in the registration;