Supreme Court - Daily Orders
Union Of India vs Vijay Bansal on 2 September, 2014
Bench: J. Chelameswar, A.K. Sikri
ITEM NO.9 COURT NO.9 SECTION IV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Civil Appeal No(s). 10378-10380/2013
UNION OF INDIA Appellant(s)
VERSUS
VIJAY BANSAL & ORS. Respondent(s)
(With appln(s) for directions, exemption from filing C/C of the
impugned judgment, impleadment, directions and office report)
WITH
S.L.P.(C)...CC No. 4757-4758/2014
(With appln.(s) for c/delay in filing SLP and Office Report)
Date : 02/09/2014 These appeals were mentioned today.
CORAM :
HON'BLE MR. JUSTICE J. CHELAMESWAR
HON'BLE MR. JUSTICE A.K. SIKRI
For Appellant(s) Mr. Maninder Singh, ASG
Mr. P.C. Agarwal, Sr. Adv.
Mr. Vimla Sinha, Adv.
Ms. S.K. Bajwa, Adv.
Mr. S.N. Terdal, Adv.
Mr. B. Krishna Prasad,Adv.
Mr. Yashraj Singh Deora,Adv.
Ms. Shreya Agrawal, Adv.
State of Haryana Mr. Narender Hooda, Sr. Adv.
Mr. Vineet Malik, Adv.
Mr. Kamal Mohan Gupta, Adv.
For Respondent(s)
Mr. Shree Pal Singh,Adv.
Mr. Devashish Bharuka,Adv.
Mr. R. C. Kaushik,Adv.
Mr. Yashraj Singh Deora,Adv.
UPON being mentioned the Court made the following
Signature Not Verified
Digitally signed by
O R D E R
Deepak Mansukhani Date: 2014.09.02 18:04:47 IST Reason:
List the matters before the Bench of which one of us(Mr. Justice A.K. Sikri) is not a member.
(DEEPAK MANSUKHANI) (INDU BALA KAPUR) COURT MASTER COURT MASTER