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Jammu & Kashmir High Court - Srinagar Bench

Imtiyaz Ahmad Malla vs State Of J&K And Others on 23 May, 2019

Bench: Chief Justice, Rashid Ali Dar

             Serial no.15
             Supplementary List
             (Proceedings held through video conferencing with
             the Bench at the residence of Hon'ble the Chief
             Justice and the counsel for the parties in the court).
                          IN THE HIGH COURT OF JAMMU AND KASHMIR
                                        AT SRINAGAR
                                                 LPASW 71/2018
                                                   IA(1/2018)

           Imtiyaz Ahmad Malla
                                                                      .....Appellant(s)/Petitioner(s)

                                    Through:-       Mr M A. Qayoom, Advocate.
                                                    Mr Mian Tufail Ahmad, Advocate.

                                                          V/s

           State of J&K and others.
                                                                               ......Respondent(s)

                                    Through:-       Mr B. A. Dar, Sr AAG.

           CORAM:

           HON'BLE THE CHIEF JUSTICE.
           HON'BLE MR JUSTICE RASHID ALI DAR, JUDGE.


                                                       ORDER

Arguments heard. Judgment reserved. List for direction tomorrow on 24th May, 2019.


                                           (RASHID ALI DAR)                  (GITA MITTAL)
                                                    JUDGE                    CHIEF JUSTICE
           Date: 23.05.2019
           Abdul Qayoom, PS




ABDUL QAYOOM LONE
2019.05.24 15:00
I attest to the accuracy and
integrity of this document