Jammu & Kashmir High Court - Srinagar Bench
Imtiyaz Ahmad Malla vs State Of J&K And Others on 23 May, 2019
Bench: Chief Justice, Rashid Ali Dar
Serial no.15
Supplementary List
(Proceedings held through video conferencing with
the Bench at the residence of Hon'ble the Chief
Justice and the counsel for the parties in the court).
IN THE HIGH COURT OF JAMMU AND KASHMIR
AT SRINAGAR
LPASW 71/2018
IA(1/2018)
Imtiyaz Ahmad Malla
.....Appellant(s)/Petitioner(s)
Through:- Mr M A. Qayoom, Advocate.
Mr Mian Tufail Ahmad, Advocate.
V/s
State of J&K and others.
......Respondent(s)
Through:- Mr B. A. Dar, Sr AAG.
CORAM:
HON'BLE THE CHIEF JUSTICE.
HON'BLE MR JUSTICE RASHID ALI DAR, JUDGE.
ORDER
Arguments heard. Judgment reserved. List for direction tomorrow on 24th May, 2019.
(RASHID ALI DAR) (GITA MITTAL)
JUDGE CHIEF JUSTICE
Date: 23.05.2019
Abdul Qayoom, PS
ABDUL QAYOOM LONE
2019.05.24 15:00
I attest to the accuracy and
integrity of this document