Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Gujarat - Section Section 9 in The Ganpat University Act, 2005 9. Officers of University. - The following shall be the officers of the University, namely -(a)The President,(b)The Director,(c)The Deans,(d)The Registrar, and(e)such other officers as may be prescribed by the Regulations.
