Section 32(7) in U.P. Rural Institute of Medical Sciences and Research, Saifai Act, 2005
(7)The State Government shall send to the President a copy of every report of an inspection or inquiry caused to be made under sub-section (1) and of every communication received from the Director under sub-section (5) and of every direction issued under sub-section (6) and also of every report for information received in respect of compliance or non-compliance with such direction.
