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[Cites 0, Cited by 0] [Section 7(2)] [Section 7] [Entire Act]

State of Madhya Pradesh - Subsection

Section 7(2)(ii) in The Minimum Wages (Madhya Pradesh) Rules, 1958

(ii)The Secretary shall assist the Chairman in convening meetings and shall keep a record of the minute of such meetings and shall take necessary measures to carry out the decision of the Committee or the Board, as the case may be.