Section 5(5) in Rajasthan Non-Government Educational Institutions (Recognition, Grant-In-Aid and Service Conditions Etc.) Rules, 1993
(5)The Inspecting Party shall inspect the institution keeping in mind the prescribed norms and conditions prescribed in Appendix - II and submit its report latest by 30th April to the competent authority, who shall, by 15th May, ask for the additional information, if any, required from the institution.
