Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 5] [Entire Act] State of Odisha - Subsection Section 5(1) in The Orissa Muhammedan Marriages and Divorces Registration Act, 1949 (1)The State Government shall provide for the office of every Muhammedan Registrar the seal and the books necessary for the purposes of this Act.
