Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 26] [Entire Act] Union of India - Section Section 27 in The Rubber Act, 1947 27. Procedure for prosecutions. No prosecution for any offence punishable under this Act shall be instituted except by or with the consent of the Central Government or the Board.
