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[Cites 0, Cited by 0] [Section 25] [Entire Act]

State of Rajasthan - Subsection

Section 25(iv) in Rajasthan Panchayati Raj (Modification of Provisions in their Application to the Scheduled Areas) Rules, 2011

(iv)No person shall graze cattle except in such parts of the forest as are opened from time to time for grazing by Divisional Forest Officer;