Supreme Court - Daily Orders
Tri Star Hotels Pvt. Ltd. vs Curo India Pvt. Ltd. on 29 February, 2024
ITEM NO.43 REGISTRAR COURT. 1 SECTION IV-B
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
BEFORE THE REGISTRAR SH. H. SHASHIDHARA SHETTY
Petition(s) for Special Leave to Appeal (C) No(s). 23762/2023
TRI STAR HOTELS PVT. LTD. Petitioner(s)
VERSUS
CURO INDIA PVT. LTD. & ORS. Respondent(s)
Date : 29-02-2024 This petition was called on for hearing today.
For Petitioner(s)
Mr. Vijay Gupta, Adv.
Mr. Nikhil Jain, AOR
Ms. Divya Jain, Adv.
For Respondent(s)
Mr. Somiran Sharma, AOR
UPON hearing the counsel the Court made the following
O R D E R
Service is complete on respondent No.1. Ld. Advocate-on- record, Mr. Somiran Sharma appears for respondent No.1 and submits that he has filed vakalatnama yesterday and prays for time to file counter affidavit. Office to verify and update the records. Counter affidavit be filed within four weeks, as last opportunity.
Respondent Nos.2 to 4 are granted four weeks’ time, as last opportunity, for filing counter affidavit.
At the end of the period aforesaid, whether counter Signature Not Verified affidavit is filed or not, Registry to process the matter for Digitally signed by PRIYANKA MALIK Date: 2024.03.02 11:20:27 IST Reason: listing before the Hon’ble Court, as per rules.
H. SHASHIDHARA SHETTY Registrar