Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Madhya Pradesh - Section Section 32 in Rules under the M.P. Ceiling on Agricultural Holdings Act, 1960 32. After the receipt of the treasury voucher slips from the Treasury Officer, the entries in the register maintained in the Collectorate shall be completed.
