Allahabad High Court
Raj Kumar Prajapati vs Union Of India And Others on 12 July, 2010
Author: Sunil Ambwani
Bench: Sunil Ambwani
Court No. - 29 Case :- WRIT - A No. - 28590 of 2010 Petitioner :- Raj Kumar Prajapati Respondent :- Union Of India And Others Petitioner Counsel :- Om Prakash Mishra(Nandan) Respondent Counsel :- A. S. G. I.,A.K.Misra Hon'ble Sunil Ambwani J.
Hon'ble Kashi Nath PandeV.J. The respondents are allowed three weeks' further time to file counter affidavit.
List on 10.7.2010.
Order Date :- 12.7.2010 RKP