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[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of Punjab - Subsection

Section 9(d) in Licensing of Tenements and Sites and Services in Chandigarh Scheme, 1979

(d)[ His income is not more than Rs. 3,000/- per month.] [ Substituted for Rs. 2500/- vide Notification published in Chandigarh Administration Gazette (Extraordinary) dated 18.12.1995 page 1031.]