Section 30(1)(f) in Bihar Juvenile Justice (Care and Protection of Children) Rules, 2015

[Cites 0, Cited by 0] [Section 30(1)] [Section 30] [Entire Act]

(f)Children in the age group of 6 to 18 years shall be further segregated into three groups of 6 to 10 years, 11 to 15 years and 16 to 18 years.

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