Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 87] [Entire Act] Union of India - Subsection Section 87(4) in The Juvenile Justice (Care and Protection of Children) Model Rules, 2016 (4)The quorum for the meeting of the Selection Committee shall be not less than four Members, including the Chairperson and the Member Secretary.
