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[Cites 0, Cited by 7] [Section 7] [Entire Act]

State of Uttar Pradesh - Subsection

Section 7(2) in Uttar Pradesh Intermediate Education Act, 1921

(2)to grant diplomas or certificates to persons who -
(a)have pursued a course of study in an institution admitted to the privileges of recognition by the Board, or
(b)are teachers, or
(c)have studied privately, under conditions laid down in the Regulations, and have passed the examinations of the Board under like conditions;