Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 9] [Entire Act] State of Bihar - Subsection Section 9(ii) in The Cess Act, 1880 (ii)[kku vkSj [knku ds LokfeRo] ;k [kfut /kkfjr Hkwfe dk ewY; vU; LFkkoj laifRr;ksa ds fodz; & ewY;] ou&mit V~keos vkSj jsyos dh 'kq) okf"kZd vk; ij LFkkuh; lsl dh n'kk esa] ljdkj }kjk le; & le; ij ;Fkk vo/kkfjr nj ij tks vf/kd&ls&vf/kd chl izfr'kr gksxh] vkSj 'ks"k jde vU; yksdksi;ksxh dk;ksZa ds fuekZ.k vkSj vuqj{k.k ds fy;s jkT; dh lafpr fuf/k esa tek dh tk;xh%
