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[Cites 0, Cited by 0] [Section 21(1)] [Section 21] [Entire Act]

State of Goa - Subsection

Section 21(1)(d) in The Goa, Daman and Diu Land Revenue (Disposal of Government Lands) Rules, 1971

(d)any portion of the land used for public roads shall be exempted from the payment of rent;