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State of Maharashtra - Section

Section 7 in The Maharashtra Maintenance and Welfare of Parents and Senior Citizens Rules, 2010

7. Procedure in case of non-appearance by opposite party.

- In case, despite service of notice, the opposite party fails to show cause in response to a notice, the Tribunal shall proceed ex parte, by taking evidence of the applicant or making such other inquiry as it may deem fit, and shall pass an order disposing of the application.