Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 20] [Entire Act]

Union of India - Subsection

Section 20(1) in The First Statutes of the Footwear Design and Development Institute

(1)The members of the staff of the Institute shall be classified as under:
(a)Faculty members shall include Heads of the Departments of the Institute campuses of respective departments and such other academic posts as recommended by the Senate and approved by the Governing Council.
(b)Academic Technical Staff shall include technical staff assisting the academic programme in respective Schools/Departments/Workshop/Studio etc. The posts or designations of such staff shall be such as may be recommended by the Senate and approved by the Governing Council.
(c)Administrative and other Staff shall include Head (Academics), Heads of Schools, General Manager, Deputy General Manager, Superintending Engineer, Senior Manager, Executive Engineer, Manager, Principal Private Secretary, Project Engineer, Librarian, Deputy Manager, Senior Private Secretary, Site Engineer, Hostel Warden, Supervisor, Sr. Personal Assistant, Hindi Officer, Hindi Translator, Sr. Accountant, Sr. Assistant, Assistant, Personal Assistant, Accountant, Hindi Typist, Multi-Tasking Staff, Electrician, Senior Drivers, Drivers, Plumbers, Gardener or such other posts as approved by the Governing Council.
Provided that the posts specified above shall pertain to the following administrative departments which shall perform the work as assigned by the Managing Director in respect of the Institute and Institute Campuses, namely :-
(i)Human Resource Department,
(ii)Accounts and Finance Department,
(iii)Admissions Department,
(iv)Training and Examination Department,
(v)Placement Department,
(vi)International Testing Centre,
(vii)International and Domestic Consultancy,
(viii)Estate Department,
(ix)Projects Department,
(x)Resource Centre,
(xi)Information Technology Department,
(xii)Library,
(xiii)Such other administrative department as may be created by the Managing Director. The Managing Director shall exercise full power with respect to creation, abolition, redesignation, merger or demerger of the administrative departments.
(d)International Testing Centre Staff shall include technical or administrative staff engaged in the functions of the International Testing Centre and the posts or designations of such staff shall be such as may be approved by the Governing Council.