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[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of Rajasthan - Subsection

Section 9(5) in Rajasthan Public Procurement Rules, 2012

(5)Committee for competitive negotiation. - If the method of competitive negotiations for procurement is adopted by a procuring entity, it shall use this method through a committee comprising of three members including an accounts personnel of appropriate level.