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[Cites 0, Cited by 0] [Section 386(3)] [Section 386] [Entire Act]

State of Goa - Subsection

Section 386(3)(c) in The City of Panaji Corporation Act, 2002

(c)the procedure to be followed in dismissing or removing from office or otherwise punishing or penalizing any Corporation officer or servant, and the cases in which and the authorities to which an appeal may be allowed;