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[Cites 0, Cited by 0] [Section 28(3)] [Section 28] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 28(3)(g) in The Jammu and Kashmir State Town Planning Act, 1963

(g)the special suitability of adaptability, if any of the land for any purpose, is one to which it could be applied only in pursuance of statutory powers or for which there is no market apart from the special needs of a particular purchaser or the requirements of a Government Department or any local or public authority.