Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] International Treaty - Section Section 4 in Extradition Agreement between the Government of the Republic of India and the Government of the Republic of Turkey 4. The requesting authority shall be informed without delay of the result of its request.
