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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Andhra Pradesh - Subsection

Section 5(3) in Andhra Pradesh Tourism, Culture and Heritage Board Act, 2017

(3)The 'Andhra Pradesh Tourism, Culture and Heritage Committee', headed by the Chief Secretary, with the prescribed functions and powers including powers of delegation, may be constituted for coordinated implementation of plans/ programs at the Government level with the following members, -
(i)Chief Secretary - Chairman;
(ii)Secretary to Government in charge of Tourism and Director-General - member;
(iii)Secretary to Government in charge of Finance Department - Member;
(iv)Up to four Secretaries nominated by Chief Secretary - Members;
(v)Chief Executive Officer, Tourism Authority - member-convener.