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State of Odisha - Section

Section 31 in Executive Instructions Issued by the Board of Revenue, Orissa under the Orissa Fertilisers Loans Rules, 1965

31. Drawal of funds from the Treasury.

- He shall then draw the money from the Treasury or Sub-Treasury, as the case may be, debiting the expenditure to the Head "Demand 41-O-Loans and advances by State Government-D-Advances to Cultivators-II Advances under the Agriculturists' Loans Act-(ii) Loans in connection with drought".