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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Tamilnadu - Subsection

Section 3(c) in Tamil Nadu Transfer of Development Rights Rules, 2019

(c)for any traffic and transport infrastructure development such as bus stop or bus stand or bus terminus, metro rail, mass rapid transit system, bus rapid transit system, inter modal transfer infrastructure, public parking, etc., notified by a Government department or Local authority or Government agency;